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State of Rajasthan - Section

Section 184 in Rajasthan Land Revenue (Land Records) Rules, 1957

184. Circle Map.

- The Inspector shall provide himself with a map of his circle showing villages, sites and their boundaries, roads, canals, railway lines, and the limits of Patwari circles. He shall also show therein, by different colours, the tenures in which different villages are held and keep the map up to date by making timely corrections.