Kerala High Court
Suo Motu vs The Managing Committee (*Corrected- ... on 28 February, 2022
Author: Anil K. Narendran
Bench: Anil K.Narendran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
&
THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
Monday, the 28th day of February 2022 / 9th Phalguna, 1943
DBP NO. 21 OF 2021
IN THE MATTER OF GURUVAYOOR DEVASWOM BOARD - MATTER PERTAINING TO THE ENTRY OF
PERSON IN 'NALAMBALAM' IN THE SREE KRISHNA TEMPLE, GURUVAYOOR ON 14/04/2021 FOR
'VISHUKANI DARSHAN' - SUOMOTU PROCEEDINGS INITIATED BASED ON THE REPORT OF THE
ADMINISTRATOR - REG:
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PETITIONER:
SUO MOTU
RESPONDENTS:
1. *THE MANAGING COMMITTEE (*CORRECTED)
GURUVAYOOR DEVASWOM BOARD, THRISSUR.
*CORRECTED AS
GURUVAYOOR DEVASWOM MANAGING COMMITTEE
GURUVAYOOR, THRISSUR, PIN-680101
REPRESENTED BY ITS ADMINISTRATOR
2. *THE ADMINISTRATOR (*CORRECTED)
GURUVAYOOR DEVASWOM BOARD, THRISSUR.
*CORRECTED AS
THE ADMINISTRATOR
GURUVAYOOR DEVASWOM MANAGING COMMITTEE, GURUVAYOOR
THRISSUR, PIN-680101.
*RESPONDENTS 1 AND 2 ARE CORRECTED AS PER ORDER DATED 28/02/2022
IN DBP 21/2021.
3. THE PRINCIPAL SECRETARY TO GOVERNMENT
REVENUE (DEVASWOM) DEPARTMENT, GOVERNMENT SECRETARIAT
THIRUVANANTHAPURAM.
4. THE STATION HOUSE OFFICER
GURUVAYOOR TEMPLE POLICE STATION, THRISSUR.
*ADDL.RESPONDENTS 5 TO 7 IMPLEADED
5. K. AJITH
MEMBER, GURUVAYOOR DEVASWOM COMMITTEE,
RESIDING AT MUNDODITHARA, VADAKKE NADA, VAIKKOM P.O.,
KOTTAYAM DISTRICT, PIN-686141.
6. K.V. SHAJI
MEMBER, GURUVAYOOR DEVASWOM COMMITTEE,
RESIDING AT KIZHAKKAPPURATH VEEDU, CHANGAL, KALADI P.O.,
ERNAKULAM DISTRICT, PIN-683574.
7. S.V. SESIR
DEPUTY COMMISSIONER-1, STATE GOODS AND SERVICE TAX DEPARTMENT,
TAX TOWER, KARAMANA, THIRUVANANTHAPURAM-695002.
*RESPONDENTS 5 TO 7 ARE SUO MOTU IMPLEADED BY ORDER DATED 09/11/2021
IN DBP 21/2021.
BY SRI.T.K.VIPINDAS, SC, GURUVAYUR DEVASWOM BOARD
BY THE GOVERNMENT PLEADER FOR R3 & R4
BY SMT.GIRIJA K.GOPAL, Advocate for R5 & R6
BY M/S. S.SUJIN and NAVANEETH PAI, Advocates for Addl.R7
THE DEVAWOM BOARD PETITION HAVING COME UP FOR ORDERS AGAIN ON 28/02/2022,
UPON PERUSING THE PETITION AND THIS COURT'S ORDER DATED 21/02/2022, THE COURT ON
THE SAME DAY PASSED THE FOLLOWING.
ANIL K. NARENDRAN & P.G. AJITHKUMAR, JJ.
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DBP No.21 of 2021
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Dated this the 28th day of February, 2022
ORDER
Anil K. Narendran, J.
The description of respondents 1 and 2 are corrected as follows;
1. Guruvayoor Devaswom Managing Committee, Gurvayoor, Thrissur, Pin - 680 101, Represented by its Administrator.
2. The Administrator, Guruvayoor Devaswom Managing Committee, Gurvayoor, Thrissur, Pin - 680 101. Registry to carry out necessary corrections in the cause title. Heard the learned Standing Counsel for Guruvayoor Devaswom Managing Committee, the learned Senior Government Pleader, the learned counsel for respondents 5 and 6 and also the learned Senior Counsel for the 7th respondent, at length.
Reserved for orders.
Sd/-
ANIL K. NARENDRAN, JUDGE Sd/-
P.G. AJITHKUMAR, JUDGE MIN 28-02-2022 /True Copy/ Assistant Registrar