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Kerala High Court

Suo Motu vs The Managing Committee (*Corrected- ... on 28 February, 2022

Author: Anil K. Narendran

Bench: Anil K.Narendran

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                     THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                          &
                      THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
              Monday, the 28th day of February 2022 / 9th Phalguna, 1943
                                  DBP NO. 21 OF 2021

IN THE MATTER OF GURUVAYOOR DEVASWOM BOARD - MATTER PERTAINING TO THE ENTRY OF

PERSON IN 'NALAMBALAM' IN THE SREE KRISHNA TEMPLE, GURUVAYOOR ON 14/04/2021 FOR

'VISHUKANI DARSHAN' - SUOMOTU PROCEEDINGS INITIATED BASED ON THE REPORT OF THE

ADMINISTRATOR - REG:

                                     -----------

PETITIONER:

      SUO MOTU

RESPONDENTS:

1.   *THE MANAGING COMMITTEE (*CORRECTED)

      GURUVAYOOR DEVASWOM BOARD, THRISSUR.



      *CORRECTED AS

      GURUVAYOOR DEVASWOM MANAGING COMMITTEE

      GURUVAYOOR, THRISSUR, PIN-680101

      REPRESENTED BY ITS ADMINISTRATOR

2.   *THE ADMINISTRATOR (*CORRECTED)

      GURUVAYOOR DEVASWOM BOARD, THRISSUR.



      *CORRECTED AS

      THE ADMINISTRATOR

      GURUVAYOOR DEVASWOM MANAGING COMMITTEE, GURUVAYOOR

      THRISSUR, PIN-680101.

      *RESPONDENTS 1 AND 2 ARE CORRECTED AS PER ORDER DATED 28/02/2022

      IN DBP 21/2021.

3.    THE PRINCIPAL SECRETARY TO GOVERNMENT

      REVENUE (DEVASWOM) DEPARTMENT, GOVERNMENT SECRETARIAT

      THIRUVANANTHAPURAM.
 4.    THE STATION HOUSE OFFICER

      GURUVAYOOR TEMPLE POLICE STATION, THRISSUR.



      *ADDL.RESPONDENTS 5 TO 7 IMPLEADED

5.    K. AJITH

      MEMBER, GURUVAYOOR DEVASWOM COMMITTEE,

      RESIDING AT MUNDODITHARA, VADAKKE NADA, VAIKKOM P.O.,

      KOTTAYAM DISTRICT, PIN-686141.

6.    K.V. SHAJI

      MEMBER, GURUVAYOOR DEVASWOM COMMITTEE,

      RESIDING AT KIZHAKKAPPURATH VEEDU, CHANGAL, KALADI P.O.,

      ERNAKULAM DISTRICT, PIN-683574.

7.    S.V. SESIR

      DEPUTY COMMISSIONER-1, STATE GOODS AND SERVICE TAX DEPARTMENT,

      TAX TOWER, KARAMANA, THIRUVANANTHAPURAM-695002.



      *RESPONDENTS 5 TO 7 ARE SUO MOTU IMPLEADED BY ORDER DATED 09/11/2021

       IN DBP 21/2021.



       BY SRI.T.K.VIPINDAS, SC, GURUVAYUR DEVASWOM BOARD

       BY THE GOVERNMENT PLEADER FOR R3 & R4

       BY SMT.GIRIJA K.GOPAL, Advocate for R5 & R6

       BY M/S. S.SUJIN and NAVANEETH    PAI, Advocates for Addl.R7

     THE DEVAWOM BOARD PETITION HAVING COME UP FOR ORDERS AGAIN ON 28/02/2022,

UPON PERUSING THE PETITION AND THIS COURT'S ORDER DATED 21/02/2022, THE COURT ON

THE SAME DAY PASSED THE FOLLOWING.
                    ANIL K. NARENDRAN & P.G. AJITHKUMAR, JJ.
                  -------------------------------------------------------
                                   DBP No.21 of 2021
                   ------------------------------------------------------
                      Dated this the 28th day of February, 2022

                                         ORDER

Anil K. Narendran, J.

The description of respondents 1 and 2 are corrected as follows;

1. Guruvayoor Devaswom Managing Committee, Gurvayoor, Thrissur, Pin - 680 101, Represented by its Administrator.

2. The Administrator, Guruvayoor Devaswom Managing Committee, Gurvayoor, Thrissur, Pin - 680 101. Registry to carry out necessary corrections in the cause title. Heard the learned Standing Counsel for Guruvayoor Devaswom Managing Committee, the learned Senior Government Pleader, the learned counsel for respondents 5 and 6 and also the learned Senior Counsel for the 7th respondent, at length.

Reserved for orders.

Sd/-

ANIL K. NARENDRAN, JUDGE Sd/-

P.G. AJITHKUMAR, JUDGE MIN 28-02-2022 /True Copy/ Assistant Registrar