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State of Tamilnadu - Section

Section 47 in Madurai-Kamaraj University Act, 1965

47. Report on affiliated colleges.

- The Senate shall, at the end of every five years from the notified date, submit a report to the Government on the condition of affiliated and approved colleges within the University area. The Government shall lay the report on the table of both Houses of the Legislature and shall take such action on it as they deem fit.