Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Kerala - Subsection Section 16(11) in Kerala Conservation of Paddy Land and Wetland Act, 2008 (11)On the expiry of the period for which the paddy land is entrusted to the agency for cultivation, the license arrangement shall be deemed to have been terminated.
