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Himachal Pradesh High Court

State Of H.P. & Others vs Prem Lata on 5 March, 2021

Bench: L. Narayana Swamy, Jyotsna Rewal Dua

       IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                       Review Petition No.08 of 2021
                                            Decided on: 05.03.2021




                                                               .

          State of H.P. & others                           ...Petitioners

                                   Versus





          Prem Lata                                        ...Respondent
    Coram
    The Hon'ble Mr. Justice L. Narayana Swamy, Chief Justice
    The Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge





    Whether approved for reporting?
    For the petitioners:     Mr.Adarsh K. Sharma, Ms.Ritta Goswami
                             and Additional Advocates General and
                             Mr.Yudhvir Singh Thakur, Deputy Advocate
                             General.


    For the respondents:      Nemo.
    L. Narayana Swamy, Chief Justice (Oral)

Heard learned Additional Advocate General appearing for the petitioners and gone through the judgment under review. We are of the view that there is no error apparent on the face of the record. Accordingly, the review petition is dismissed alongwith pending application(s), if any.

( L. Narayana Swamy) Chief Justice ( Jyotsna Rewal Dua) Judge March 05, 2021 ( vt ) ::: Downloaded on - 06/03/2021 20:20:33 :::HCHP