Himachal Pradesh High Court
State Of H.P. & Others vs Prem Lata on 5 March, 2021
Bench: L. Narayana Swamy, Jyotsna Rewal Dua
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
Review Petition No.08 of 2021
Decided on: 05.03.2021
.
State of H.P. & others ...Petitioners
Versus
Prem Lata ...Respondent
Coram
The Hon'ble Mr. Justice L. Narayana Swamy, Chief Justice
The Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge
Whether approved for reporting?
For the petitioners: Mr.Adarsh K. Sharma, Ms.Ritta Goswami
and Additional Advocates General and
Mr.Yudhvir Singh Thakur, Deputy Advocate
General.
For the respondents: Nemo.
L. Narayana Swamy, Chief Justice (Oral)
Heard learned Additional Advocate General appearing for the petitioners and gone through the judgment under review. We are of the view that there is no error apparent on the face of the record. Accordingly, the review petition is dismissed alongwith pending application(s), if any.
( L. Narayana Swamy) Chief Justice ( Jyotsna Rewal Dua) Judge March 05, 2021 ( vt ) ::: Downloaded on - 06/03/2021 20:20:33 :::HCHP