Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Maharashtra - Subsection Section 64(ii) in Maharashtra Public Trust Rules, 1951 (ii)in fixed deposits in the [State] [Substituted by Notification No. 16665/E, dated 1st June 1959.] Bank of India and other scheduled bank,
