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State of Tamilnadu - Section

Section 455 in The Coimbatore City Municipal Corporation Act, 1981

455. Summons to attend and give evidence or produce documents.

- The Commissioner may summon any person to attend before him, and to give evidence or produce documents, as the case may be, in respect of any question relating to taxation, or inspection, or registration, or to the grant of any licence, or permission under the provisions of this Act.Procedure