Bombay High Court
Eastern Agencies Aromatics (P) Ltd vs The Union Of India And 3 Ors on 17 October, 2022
Author: K.R. Shriram
Bench: K.R. Shriram
MUGDHA M
PARANJAPE
Digitally signed by
MUGDHA M
PARANJAPE
Date: 2022.10.18
1 429-WPL 30629-22.doc
18:19:41 +0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO.30629 OF 2022
Eastern Agencies Aromatics (P) Limited ... Petitioner
Vs.
The Union of India & Ors. ... Respondents
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Mr. Prakash Shah a/w Mr. Jas Sanghavi i/by PDS Legal for Petitioner.
Mr. Dhananjay B. Deshmukh for Respondents.
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CORAM : K.R. SHRIRAM &
A.S. DOCTOR, JJ.
DATED : 17th OCTOBER 2022
P.C. :
1. Mr. Deshmukh appearing for Respondents requests for two weeks time to file reply. Time as prayed for is granted. Rejoinder, if any, within a week thereafter.
2. Stand over to 21/11/2022.
(A.S. DOCTOR, J.) ( K.R. SHRIRAM, J.)
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