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Bombay High Court

Eastern Agencies Aromatics (P) Ltd vs The Union Of India And 3 Ors on 17 October, 2022

Author: K.R. Shriram

Bench: K.R. Shriram

MUGDHA M
PARANJAPE
Digitally signed by
MUGDHA M
PARANJAPE
Date: 2022.10.18
                                                1                 429-WPL 30629-22.doc
18:19:41 +0530




                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             ORDINARY ORIGINAL CIVIL JURISDICTION

                             WRIT PETITION (L) NO.30629 OF 2022

            Eastern Agencies Aromatics (P) Limited                ... Petitioner
                  Vs.
            The Union of India & Ors.                             ... Respondents
                                              -------
            Mr. Prakash Shah a/w Mr. Jas Sanghavi i/by PDS Legal for Petitioner.
            Mr. Dhananjay B. Deshmukh for Respondents.
                                              -------

                                        CORAM       :   K.R. SHRIRAM &
                                                        A.S. DOCTOR, JJ.
                                        DATED       :   17th OCTOBER 2022
            P.C. :

1. Mr. Deshmukh appearing for Respondents requests for two weeks time to file reply. Time as prayed for is granted. Rejoinder, if any, within a week thereafter.

2. Stand over to 21/11/2022.




            (A.S. DOCTOR, J.)                                 ( K.R. SHRIRAM, J.)




                Mugdha                                                              1 of 1