Himachal Pradesh High Court
Hppcl & Another vs . Laxmi Kant & Ors. on 18 April, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
HPPCL & another vs. Laxmi Kant & Ors.
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RFA No.392 of 2018 18.04.2022 Present: None for the appellants.
Mr. Ajay Chauhan, Advocate, for respondents No. 1 to 9,11,12(a) to 12(g),13(a) to 13(c), 14(a),14(b), 15,16 and 17(a) to 17(i) Mr. Raju Ram Rahi, Deputy Advocate General, for respondents No. 18 and 19.
CMP No.11384 of 2021 Neither reply has been filed nor amount has been deposited.
List for further orders after two weeks.
(Vivek Singh Thakur) Judge April 18, 2022 (veena) ::: Downloaded on - 19/04/2022 20:07:54 :::CIS