Section 17(1) in Haryana Municipal Building Bye-laws 1982
(1)if the face of the building is set back from the street for nay distance not exceeding the height specified above as applicable to the case such building may be erected or raised to a height greater than that so specified, but not so that, any portion of the building shall intersect any of a series of imaginary straight lines drawn from the set back line in the direction of the portion set back, at an angle of 45 degrees with the horizontal ;
