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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(5) in The Naptha (Acquisition, Sale, Storage and Prevention of Use in Automobile) Order, 2000

(5)All Officers of Civil Supplies and Consumer Protection Department not below the rank of Assistant Commissioners including Assistant Commissioner (Inspection).R. Santhanam. Secretary to GovernmentGovernment of Tamil NaduAbstractEssential Commodities Act, 1955 (Central Act X of 1955) - Naphtha (Acquisition, Sale, Storage and Prevention of use in Automobiles) Order, 2000 - Promulgated by Government of India-Licensing Authorities - Authorised by Government - Orders - Issued.Co-Operation, Food and Consumer Protection (C1) DepartmentG.O.Ms.No.219Dated: 03.10.2000Read: