Supreme Court - Daily Orders
National Textile Corporation Ltd vs Radhasoami Charitable Society on 6 December, 2018
ITEM NO.92 REGISTRAR COURT. 2 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR RAJESH KUMAR GOEL
IA 119759/2018, in Petition(s) for Special Leave to Appeal (C)
No(s). 16774/2018
NATIONAL TEXTILE CORPORATION LTD Petitioner(s)
VERSUS
RADHASOAMI CHARITABLE SOCIETY & ANR. Respondent(s)
Date : 06-12-2018 These matters were called on for hearing today.
For Petitioner(s) Mr.Vyom Raghuvanshi,Adv.
Ms. Mayuri Raghuvanshi, AOR
For Respondent(s) Mr.Rajesh Punj,Adv.
Mr. Sudhansu Palo, AOR
UPON hearing the counsel the Court made the following
O R D E R
No counter affidavit has been filed on behalf of respondent No.1 despite grant of last opportunity. Ld.counsel submits that he will file the same today itself. If it is so, be taken on record.
Service is complete qua respondent No.2 but no one has entered appearance on his behalf.
The matter be processed for listing before the Hon’ble Court as per rules with pending I.As.
RAJESH KUMAR GOEL Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2018.12.07 12:04:47 IST Reason: