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[Cites 0, Cited by 0] [Section 40(6)] [Section 40] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 40(6)(b) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(b)reporting to the Authority, with respect to compliance with these regulations and directions of the Authority issued under these regulations.