Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Mizoram - Subsection Section 21(3) in Mizoram Cooperative Societies Act, 2006 (3)Any subsidiary co-operative organisation so created under sub-section (I) shall exist only so long as the general body meeting of the promoting co-operative deems it necessary.
