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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(4) in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

(4)"Inspecting Officer" means the Deputy Educational Officer in respect of High Schools, the Mandal Educational Officer in respect of Upper Primary and Primary Schools, [x x x] [The Words 'the Project Officer in case of Non Formal Education Centers' omitted by G.O. Ms. No. 95, Education (S.E. Prog. II - 2), dated 2 - 12 - 2006.] and the Project Officer/Mandal Literacy Officer in case of Adult Education Centres and Continuing Education Centres.