Chattisgarh High Court
Smt Sangita Devi vs Indian Oil Corporation Limited 92 ... on 24 October, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 2581 of 2018
Smt. Sangita Devi Versus Indian Oil Corporation Limited
24/10/2018 None for the petitioner.
Shri Anand Shukla, learned counsel for the
respondent prays for and is allowed 7 weeks' time to
file return.
Sd/-
Judge (Prashant Kumar Mishra) Barve