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Chattisgarh High Court

Smt Sangita Devi vs Indian Oil Corporation Limited 92 ... on 24 October, 2018

          HIGH COURT OF CHHATTISGARH, BILASPUR

                            Order Sheet

                       WPC No. 2581 of 2018

   Smt. Sangita Devi Versus Indian Oil Corporation Limited




24/10/2018          None for the petitioner.
                    Shri Anand Shukla, learned counsel for the
             respondent prays for and is allowed 7 weeks' time to

file return.

Sd/-

Judge (Prashant Kumar Mishra) Barve