Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 784] [Entire Act] State of Punjab - Subsection Section 784(6) in Punjab Jail Manual, 1996 (6)The executioner shall next strap his legs tightly together, place the cap over his head and face and adjust the rope tightly round his neck, the noose being 1-1/2 inches to the right or left of the middle line and free from the flap of the cap.
