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State of Rajasthan - Section

Section 24 in The Rajasthan Economiser Rules, 1959

24. Refund of fees.

- Fees paid in excess and fees paid for an inspection which for any reason not due to any fault or omission of the owner or person in charge of the economiser has not been made, shall be refunded or adjusted if applied for within one year from the date of payment.Chapter - IV Accidents