Rajasthan High Court - Jaipur
Puneet Bhargava S/O Sh. Rishi Bhargava vs Iifl Home Finance Ltd on 24 July, 2020
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 4119/2020
1. Puneet Bhargava S/o Sh. Rishi Bhargava, aged about 50
Years, R/o C-32, Peeyush Path, Bapu Nagar, Jaipur.
2. Supriya Somani W/o Sh. Suresh Chandra Somani, R/o 74,
Prem B/29, Rajendra Marg, Bapu Nagar, Jaipur.
----Petitioners
Versus
1. IIFL Home Finance Ltd., having its Branch Office at
Ambition Tower, Office No. 307-312, 3rd Floor, Agrasen
Circle, C-Scheme, Jaipur, through its Authorized Signatory
Shri Jangsher Khan
2. Radha Krishna Buildtech Private Limited, having its
Registered Office at E-92, Coral Castle, Subhash Marg, C-
Scheme, Jaipur 302001, Rajasthan through its Director
Giriraj Ratan Daga.
-----Respondents
3. Anant Agarwal S/o Shri Ram Rakh Agarwal, aged about 60 Years, R/o 91-53, Pratap Nagar, Housing Board, Tonk Road, Sanganer, Jaipur.
4. Priya Baheti W/o Shri Vishnu Baheti, aged about 38 Years, R/o E-113/1, Sector-11, Pratap Nagar, Tonk Road, Jaipur.
5. Sh. Anurakt Williamson S/o Lt. Sh. Dixon Williamson, R/o Plot 40/51, Sector- 40 Swarn Path Mansarover, Jaipur.
6. Nirmala Maheshwari W/o Lt. Sh. Jagdish Narain Maheshwari, R/o Plot No. 71, Deshbandhu Nagar, Opp. Galta Gate, Bus Stand, Jaipur.
7. Deepak Kalani S/o Sh. Nand Kishore Kalani, R/o 119/247, Agarwal Farm, Mansarover, Jaipur.
8. Krishna Kumar Sharma S/o Lt. Sh. B.R. Sharma, R/o 99, Century Homes, Patrakar Colony, Jaipur
9. Devesh Kumar Jain S/o Sh. Ambresh Kumar Jain, R/o Plot No. 13, II Floor Roop Nagar First, Arjun Nagar Phatak, Gopalpura Bypass, Jaipur.
10. Piyush Garg S/o Sh. Mukesh Chand Garg, R/o E-114, Vaishali Nagar E-Block, Jaipur.
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11. Nishita Swami W/o Shri Piyush Swami, aged about 26 Years, R/o Plot No. A-201, Kewal Marg, Shiv Nagar, Murlipura, Jaipur.
12. Hanuman Sharma S/o Shriatmaram Sharma, R/o A/P 103 Anand Heights Apartments, AnanVihar Railway Colony, Jagatpura Jaipur
13. M/s. Hith Consulting Private Limited, having its Registered Office at Flat No. G-4, Plot No.2, Shivgyan Avenue, Yudhisther Marg, C-Scheme, Jaipur 302005 through its Authorized Signatory Smt. Laxmi Sharma And Smt. Radha Manwani.
14. M/s Shri Hith Raghav Enterprises Private Limited, having its Registered Office at 108, Shivgyan Avenue, 2 Yudhisther Marg, C-Scheme Jaipur 302005 through its Authorized Representative Narendra Kumar Agarwal.
15. M/s Bia Consultants Private Limited, Having Its Registered Office At 107, Shivgyan Avenue, 2 Yudhisther Marg C- Scheme Jaipur 302005 Through Its Authorized Representative Narendra Kumar Agarwal.
16. Radha Manwani W/o Shri Bhagwan Manwani, R/o D-12, Jyoti Nagar, Jaipur.
17. Laxmi Sharma W/o Sh. Subhash Chandra Sharma, R/o F-
53, Lal Bahadur Nagar, Jln Marg, Jaipur.
18. Uma Joshi, W/o Shri Sudhir Kumar Joshi, Resident of 205, Sterling Apartments, B6B, Prithvi Raj Road, C-Scheme, Jaipur.
19. Abha Kaushik W/o Shri Arvind Kaushik, Resident of Plot No.4, Tilak Marg, C-Scheme, Jaipur.
20. Arvind Kaushik S/o Shri Mohan Singh Kaushik, Resident Of Plot No.4, Tilak Marg, C-Scheme, Jaipur.
21. Ashok Kumar Jain Huf S/o. Shri Ratan Lal Jain, through its Co-Parcener Smt. Abha Jain, Resident Of Plot No. 36, Bajaj Nagar Enclave, Jaipur.
22. Kusum Jain W/o Shri T.C. Jain, Resident Of C-22/1, B.D. Road, Jaipur.
23. Praveen Batra S/o Shri Shravan Kumar Batra, Resident Of 4/168, Jawahar Nagar, Jaipur
24. Anurodh Sharma S/o Shri Ram Swaroop Sharma, Resident Of Flat No. 203, Golden Jewels Plot No. 83, Ganesh Marg, Bapu Nagar, Jaipur.
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----Proforma Respondents
For Petitioner(s) : Ms. Anita Aggarwal
For Respondent(s) :
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 24/07/2020 Learned counsel for the petitioners wants to withdraw this writ petition with liberty of assailing the order impugned dated 27.12.2019 under Section 18 of the Securitisation and Reconstruction of Financial Assets and Enforcement of Securities Interest Act, 2002.
The writ petition is dismissed as withdrawn with the aforesaid liberty.
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