Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(d) in Notifications under Motor Vehicles Act and Rules (d)The vehicles should display all danger flags and lights, preferably the vehicleshould be proceeded and followed by a vehicledisplaying prominently that a heavy load is passing.
