Section 204(2)(a) in The Motor Vehicles Act, 1988

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Union of India - Subsection

Section 204(2)(a) in The Motor Vehicles Act, 1988

(a)if it appears to the police officer that the device by means of which test is carried out in relation to the breath of such person indicates the presence of alcohol in the blood of such person, or

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Union of India - Subsection

Section 204(2)(a) in The Motor Vehicles Act, 1988