Madhya Pradesh High Court
Amit And 5 Ors. vs Iipm(Indian Institute Of Planning And ... on 14 May, 2018
THE HIGH COURT OF MADHYA PRADESH
WP-9765-2013
(AMIT AND 5 ORS. Vs IIPM(INDIAN INSTITUTE OF PLANNING AND MANAGEMENT) AND 2 ORS.)
8
Indore, Dated : 14-05-2018
Parties through their counsel.
Shri Ambar Pare, learned counsel for the respondent prays for
and is granted three days' time to file reply.
List after vacation.
e sh (VIVEK RUSIA) ad JUDGE Pr a hy Jasleen ad Digitally signed by Jasleen Singh Saluja M Date: 2018.05.15 10:24:35 +05'30' of rt ou C h ig H