Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 1 in The Reformatory Schools Act, 1897 1. Title and extent. (1)This Act may be called the Reformatory Schools Act, 1897***(3)It extends to the whole of India except the territories which, immediately before the 1st November, 1956, were comprised in Part B States.
