Jammu & Kashmir High Court
Jagdev Singh Jamwal vs Parmodh Singh & Ors on 20 November, 2020
Author: Tashi Rabstan
Bench: Tashi Rabstan
Sr. No. 216
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
RESC No.4/2013
(Through video conferencing)
Jagdev Singh Jamwal .....Petitioner(s)
Through :- None.
V/s
Parmodh Singh & ors. .....Respondent(s)
Through :- None.
Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
ORDER
Adjourned.
List on 08.03.2021.
(TASHI RABSTAN) JUDGE JAMMU 20.11.2020 Pawan Angotra PAWAN ANGOTRA 2020.11.26 16:17 I attest to the accuracy and integrity of this document