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Jammu & Kashmir High Court

Jagdev Singh Jamwal vs Parmodh Singh & Ors on 20 November, 2020

Author: Tashi Rabstan

Bench: Tashi Rabstan

                                                                                      Sr. No. 216

                                 HIGH COURT OF JAMMU AND KASHMIR
                                            AT JAMMU
                                                       RESC No.4/2013


                                                                 (Through video conferencing)


            Jagdev Singh Jamwal                                                  .....Petitioner(s)

                                                  Through :- None.

                                            V/s

            Parmodh Singh & ors.                                               .....Respondent(s)

                                                  Through :- None.

            Coram:             HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE

                                                     ORDER

Adjourned.

List on 08.03.2021.

(TASHI RABSTAN) JUDGE JAMMU 20.11.2020 Pawan Angotra PAWAN ANGOTRA 2020.11.26 16:17 I attest to the accuracy and integrity of this document