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Supreme Court - Daily Orders

Rajendra Prasad Singla (Dead) Through ... vs Kailash Chandra Agrawal (Dead) Through ... on 21 May, 2025

Bench: J.K. Maheshwari, Aravind Kumar

     ITEM NO.51                         COURT NO.5                  SECTION IV-C

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).25997-25998/2023

     [Arising out of impugned final judgment and order dated 26-07-2023
     in FA No. 1133/2012 26-07-2023 in FA No. 1166/2012 passed by the
     High Court of Madhya Pradesh Principal Seat at Jabalpur]

     RAJENDRA PRASAD SINGLA (DEAD) THROUGH HIS LRS                      Petitioner(s)

                                                VERSUS

     KAILASH CHANDRA AGRAWAL (DEAD) THROUGH HIS LRS & ORS. Respondent(s)

     (IA No. 194466/2024 - APPLICATION FOR PERMISSION IA No. 194451/2024
     - APPLICATION FOR PERMISSION IA No. 243301/2023 - EXEMPTION FROM
     FILING O.T. IA No. 261971/2023 - EXEMPTION FROM FILING O.T. IA No.
     261657/2023 - EXEMPTION FROM FILING O.T. IA No. 261169/2023 -
     EXEMPTION FROM FILING O.T. IA No. 255543/2023 - EXEMPTION FROM
     FILING O.T. IA No. 189987/2024 - EXEMPTION FROM FILING O.T. IA No.
     261970/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
     ANNEXURES IA No. 261655/2023 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES IA No. 261168/2023 - PERMISSION TO FILE
     ADDITIONAL   DOCUMENTS/FACTS/ANNEXURES   IA   No.   255542/2023   -
     PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No.
     189986/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
     ANNEXURES)

     WITH

     SLP(C) No. 314/2024 (IV-C)
     (FOR ADDITION / DELETION / MODIFICATION PARTIES ON IA 283052/2024
     FOR EXEMPTION FROM FILING O.T. ON IA 283053/2024 PARTIES)

     Date : 21-05-2025 These matters were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE J.K. MAHESHWARI
                         HON'BLE MR. JUSTICE ARAVIND KUMAR

     For Petitioner(s) :Mr. Sushil Kumar Jain, Sr. Adv.
                        Mr. Yogesh Tiwari, Adv.
                        Ms. Neema Singh, Adv.
                        Mr. Vikrant Singh Bais, AOR
Signature Not Verified


                                   Mr. Rajesh Srivastava, AOR
Digitally signed by
Gulshan Kumar Arora
Date: 2025.05.21
16:08:41 IST
Reason:
                                 2

                   Mr. Gaurav Verma, Adv.

For Respondent(s) :Mr. Rajesh Srivastava, AOR
                   Mr. Gaurav Verma, Adv.

                   Ms. Mukta Gupta, Sr. Adv.
                   Mr. Parag Tripathi, Sr. Adv.
                   Ms. Nitya Gupta, Adv.
                   Mr. Tarun Singla, Adv.
                   Ms. Kamakshi Gupta, Adv.
                   Mr. Ashul Aggarwal, Adv.
                   Mr. Abhivardhan Bajpayee, Adv.
                   Mr. Abhikalp Pratap Singh, AOR
                   Ms. Mishika Bajpai, Adv.

                   Mr. Sushil Kumar Jain, Sr. Adv.
                   Mr. Yogesh Tiwari, Adv.
                   Ms. Neema Singh, Adv.
                   Mr. Abhinav Singh Parihar, Adv.
                   Mr. Vikrant Singh Bais, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

List on 20.08.2025.

(GULSHAN KUMAR ARORA) (AKSHAY KUMAR BHORIA) AR-CUM-PS COURT MASTER