Supreme Court - Daily Orders
Rajendra Prasad Singla (Dead) Through ... vs Kailash Chandra Agrawal (Dead) Through ... on 21 May, 2025
Bench: J.K. Maheshwari, Aravind Kumar
ITEM NO.51 COURT NO.5 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).25997-25998/2023
[Arising out of impugned final judgment and order dated 26-07-2023
in FA No. 1133/2012 26-07-2023 in FA No. 1166/2012 passed by the
High Court of Madhya Pradesh Principal Seat at Jabalpur]
RAJENDRA PRASAD SINGLA (DEAD) THROUGH HIS LRS Petitioner(s)
VERSUS
KAILASH CHANDRA AGRAWAL (DEAD) THROUGH HIS LRS & ORS. Respondent(s)
(IA No. 194466/2024 - APPLICATION FOR PERMISSION IA No. 194451/2024
- APPLICATION FOR PERMISSION IA No. 243301/2023 - EXEMPTION FROM
FILING O.T. IA No. 261971/2023 - EXEMPTION FROM FILING O.T. IA No.
261657/2023 - EXEMPTION FROM FILING O.T. IA No. 261169/2023 -
EXEMPTION FROM FILING O.T. IA No. 255543/2023 - EXEMPTION FROM
FILING O.T. IA No. 189987/2024 - EXEMPTION FROM FILING O.T. IA No.
261970/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES IA No. 261655/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES IA No. 261168/2023 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 255542/2023 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No.
189986/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
WITH
SLP(C) No. 314/2024 (IV-C)
(FOR ADDITION / DELETION / MODIFICATION PARTIES ON IA 283052/2024
FOR EXEMPTION FROM FILING O.T. ON IA 283053/2024 PARTIES)
Date : 21-05-2025 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) :Mr. Sushil Kumar Jain, Sr. Adv.
Mr. Yogesh Tiwari, Adv.
Ms. Neema Singh, Adv.
Mr. Vikrant Singh Bais, AOR
Signature Not Verified
Mr. Rajesh Srivastava, AOR
Digitally signed by
Gulshan Kumar Arora
Date: 2025.05.21
16:08:41 IST
Reason:
2
Mr. Gaurav Verma, Adv.
For Respondent(s) :Mr. Rajesh Srivastava, AOR
Mr. Gaurav Verma, Adv.
Ms. Mukta Gupta, Sr. Adv.
Mr. Parag Tripathi, Sr. Adv.
Ms. Nitya Gupta, Adv.
Mr. Tarun Singla, Adv.
Ms. Kamakshi Gupta, Adv.
Mr. Ashul Aggarwal, Adv.
Mr. Abhivardhan Bajpayee, Adv.
Mr. Abhikalp Pratap Singh, AOR
Ms. Mishika Bajpai, Adv.
Mr. Sushil Kumar Jain, Sr. Adv.
Mr. Yogesh Tiwari, Adv.
Ms. Neema Singh, Adv.
Mr. Abhinav Singh Parihar, Adv.
Mr. Vikrant Singh Bais, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 20.08.2025.
(GULSHAN KUMAR ARORA) (AKSHAY KUMAR BHORIA) AR-CUM-PS COURT MASTER