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Union of India - Section

Section 58 in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996

58. Application of Act 8 of 1923 to building workers.

The provisions of the Workmen' s Compensation Act, 1923 , shall so far as may be, apply to building workers as if the employment to which this Act applies had been included in the Second Schedule to that Act.