Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act] State of Punjab - Subsection Section 18(2)(f) in The Punjab Agricultural Produce Markets (General) Rules, 1962 (f)[ Omitted.] [Omitted vide Notification P.A.P.M. (General) (Third Amendment) Rules, 1964 dated 3.9.1964.]