Supreme Court - Daily Orders
State Of West Bengal vs Tata Motors Ltd . on 3 May, 2016
Bench: V. Gopala Gowda, Arun Mishra
S.L.P.(C) No. 23843/2012 etc. 1
REVISED
ITEM NO. 3 (PH) COURT NO.9 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 23843/2012
(Arising out of impugned final judgment and order dated 22/06/2012
in AST No. 1862/2011 passed by the High Court of Calcutta)
STATE OF WEST BENGAL AND ORS Petitioner(s)
VERSUS
TATA MOTORS LTD AND ORS. Respondent(s)
(With appln. (s) for impleadment as party respondent and permission
to file synopsis and list of dates and interim relief and office
report) (For Final Disposal)
WITH
SLP(C) No. 8463/2008
(With appln.(s) for directions and Interim Relief and Office
Report)
SLP(C) No. 10731/2008
(With Interim Relief and Office Report)
SLP(C) No. 11783/2008
(With Interim Relief and Office Report)
SLP(C) No. 11830/2008
(With Interim Relief and Office Report)
(For Final Disposal)
SLP(C) No. 12360/2008
(With Interim Relief and Office Report)
(For Final Disposal)
SLP(C) No. 12724/2008
(With Interim Relief and Office Report)
(For Final Disposal)
S.L.P.(C)...CC No. 13645/2008
(With Office Report)
(For Final Disposal)
Signature Not Verified
Digitally signed by
SUSHIL KUMAR
RAKHEJA
Date: 2016.05.05
SLP(C) No. 22491/2008
14:00:50 IST
Reason:
(With Office Report)
(For Final Disposal)
S.L.P.(C) No. 23843/2012 etc. 2
SLP(C) No. 24269/2012
(With Interim Relief and Office Report)
(For Final Disposal)
SLP(C) Nos. 1881-1911/2013
(With appln.(s) for amendment of cause title and Office Report)
Date : 03/05/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. GOPALA GOWDA
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. Rakesh Dwivedi, Sr. Adv.
(State of W.B.) Mr. Soumitra G. Chaudhuri, Adv.
Mr. Abhrotosh Majumdar, Adv.
Mr. Joydeep Mazumdar, Adv.
Ms. Akriti Jain, Adv.
Mr. Parijat Sinha, AOR
SC 8463/2008 Mr. Santi Ranjan Das, Adv.
Mrs Sarla Chandra, AOR
SC 10731/2008 Dr. M.P. Raju, Adv.
Mr. James P. Thomas, Adv.
Mr. Ashwani Bhardwaj, AOR
SC 11783/2008, Mr. Kalyan Kumar Bandopadhyay, Sr. Adv.
SC 11830/2008 & Mr. Anip Sachthey, AOR
SC 12360/2008 Ms. Anjali Chauhan, Adv.
SC 12724/2008 Mr. Colin Gonsalves, Sr. Adv.
Ms. Paroma Banerjee, Adv.
Ms. Jyoti Mendiratta, AOR
SLP(C)..CC13645/08 Mr. Prashant Bhushan, AOR
Mr. Pranav Sachdeva, Adv.
Mr. O. Kuttan, Adv.
SC 22491/2008 Mr. Dharam Bir Raj Vohra, AOR
SC 24269/2012 Mr. K. Parasaran, Sr. Adv.
Ms. Reshmi Rea Sinha, AOR
Mr. Parijat Sinha, Adv.
Ms. Akriti Jain, Adv.
SC 1881-1911/2013 Mr. Avijit Bhattacharjee, AOR
For Respondent(s) Mr. Bikash Ranjan Bhattacharya, Sr. Adv.
(applicant) Mr. Rauf Rahim, AOR
S.L.P.(C) No. 23843/2012 etc. 3
Dr. A.M. Singhvi, Sr. Adv.
Mr. Siddharth Mitra, Sr. Adv.
Mr. Gopal Jain, Sr. Adv.
Mr. R.N. Karanjawala, Adv.
Ms. Nandini Gore, Adv.
Mr. Abhishek Ray, Adv.
Ms. Tahira Karanjawala, Adv.
Ms. Devina Sehgal, Adv.
Mr. Arjun Sharma, Adv.
Mrs Manik Karanjawala, av
for Karanjawala & Co.,Advs.
Mr. Sunil Kumar Verma,AOR
Mr. Abhijit Sengupta, AOR
Mr. Avijit Bhattacharjee, AOR
Mr. Joydeep Mazumdar, Adv.
Mr. Soumya Chakraborty, Adv.
Ms. Akriti Jain, Adv.
Mr. Soumik Ghosal, Adv.
Mr. S.C. Ghosh, Adv.
Mr. Parijat Sinha, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard Mr. Colin Gonsalves, learned senior counsel for the petitioner in S.L.P.(C) No. 12724/2008, Mr. Santi Ranjan Das, learned counsel for the petitioner in S.L.P. (C) No. 8463/2008, Mr. Kalyan Kumar Bandopadhyay, learned senior counsel for the petitioner in S.L.P.(C) Nos. 11783/2008, 11830/2008 and 12360/2008, Mr. Prashant Bhushan, learned counsel appearing on behalf of the petitioner in S.L.P.(C)...CC No. 13645/2008 and Dr. M.P. Raju, learned counsel for the petitioner in S.L.P.(C) No. 10731/2008.
For further hearing, list the matters tomorrow.
(S. K. RAKHEJA) (CHANDER BALA)
COURT MASTER COURT MASTER
S.L.P.(C) No. 23843/2012 etc. 4
ITEM NO. 3 (PH) COURT NO.9 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 23843/2012
(Arising out of impugned final judgment and order dated 22/06/2012 in AST No. 1862/2011 passed by the High Court of Calcutta) STATE OF WEST BENGAL AND ORS Petitioner(s) VERSUS TATA MOTORS LTD AND ORS. Respondent(s) (With appln. (s) for impleadment as party respondent and permission to file synopsis and list of dates and interim relief and office report) (For Final Disposal) WITH SLP(C) No. 8463/2008 (With appln.(s) for directions and Interim Relief and Office Report) SLP(C) No. 10731/2008 (With Interim Relief and Office Report) SLP(C) No. 11783/2008 (With Interim Relief and Office Report) SLP(C) No. 11830/2008 (With Interim Relief and Office Report) (For Final Disposal) SLP(C) No. 12360/2008 (With Interim Relief and Office Report) (For Final Disposal) SLP(C) No. 12724/2008 (With Interim Relief and Office Report) (For Final Disposal) S.L.P.(C)...CC No. 13645/2008 (With Office Report) (For Final Disposal) SLP(C) No. 22491/2008 (With Office Report) (For Final Disposal) S.L.P.(C) No. 23843/2012 etc. 5 SLP(C) No. 24269/2012 (With Interim Relief and Office Report) (For Final Disposal) SLP(C) Nos. 1881-1911/2013 (With appln.(s) for amendment of cause title and Office Report) Date : 03/05/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. GOPALA GOWDA HON'BLE MR. JUSTICE ARUN MISHRA For Petitioner(s) Mr. Rakesh Dwivedi, Sr. Adv. (State of W.B.) Mr. Soumitra G. Chaudhuri, Adv.
Mr. Abhrotosh Majumdar, Adv. Mr. Joydeep Mazumdar, Adv.
Ms. Akriti Jain, Adv.
Mr. Parijat Sinha, AOR SC 8463/2008 Mr. Santi Ranjan Das, Adv.
Mrs Sarla Chandra, AOR SC 10731/2008 Dr. M.P. Raju, Adv.
Mr. James P. Thomas, Adv.
Mr. Ashwani Bhardwaj, AOR SC 11783/2008, Mr. Kalyan Kumar Bandopadhyay, Sr. Adv. SC 11830/2008 & Mr. Anip Sachthey, AOR SC 12360/2008 Ms. Anjali Chauhan, Adv.
SC 12724/2008 Mr. Colin Gonsalves, Sr. Adv.
Ms. Paroma Banerjee, Adv.
Ms. Jyoti Mendiratta, AOR SLP(C)..CC13645/08 Mr. Prashant Bhushan, AOR Mr. Pranav Sachdeva, Adv.
Mr. O. Kuttan, Adv.
SC 22491/2008 Mr. Dharam Bir Raj Vohra, AOR SC 24269/2012 Mr. K. Parasaran, Sr. Adv.
Ms. Reshmi Rea Sinha, AOR Mr. Parijat Sinha, Adv.
Ms. Akriti Jain, Adv.
SC 1881-1911/2013 Mr. Avijit Bhattacharjee, AOR For Respondent(s) Mr. Bikash Ranjan Bhattacharya, Sr. Adv. (applicant) Mr. Rauf Rahim, AOR S.L.P.(C) No. 23843/2012 etc. 6 Dr. A.M. Singhvi, Sr. Adv.
Mr. Siddharth Mitra, Sr. Adv. Mr. Gopal Jain, Sr. Adv.
Mr. R.N. Karanjawala, Adv.
Ms. Nandini Gore, Adv.
Mr. Abhishek Ray, Adv.
Ms. Tahira Karanjawala, Adv. Ms. Devina Sehgal, Adv.
Mr. Arjun Sharma, Adv.
Mrs Manik Karanjawala, av for Karanjawala & Co.,Advs.
Mr. Sunil Kumar Verma,AOR Mr. Abhijit Sengupta, AOR Mr. Avijit Bhattacharjee, AOR Mr. Joydeep Mazumdar, Adv.
Mr. Soumya Chakraborty, Adv. Ms. Akriti Jain, Adv.
Mr. Soumik Ghosal, Adv.
Mr. S.C. Ghosh, Adv.
Mr. Parijat Sinha, AOR UPON hearing the counsel the Court made the following O R D E R Heard Mr. Colin Gonsalves, learned senior counsel for the petitioner in S.L.P.(C) No. 12724/2008, Mr. Kalyan Kumar Bandopadhyay, learned senior counsel for the petitioner in S.L.P. (C) Nos. 11783/2008, 11830/2008 and 12360/2008, Mr. Prashant Bhushan, learned counsel appearing on behalf of the petitioner in S.L.P.(C)...CC No. 13645/2008 and Dr. M.P. Raju, learned counsel for the petitioner in S.L.P.(C) No. 10731/2008.
For further hearing, list the matters tomorrow.
(S. K. RAKHEJA) (CHANDER BALA)
COURT MASTER COURT MASTER