Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 74 in The Assam Reorganisation (Meghalaya) Act, 1969 74. Amendment of the Sixth Schedule. The Sixth Schedule in the Constitution shall stand amended as specified in the Fourth Schedule.
