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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(1) in The Orissa Panchayat Samiti Act, 1959

(1)This Act may be called the Orissa [Panchayat Samiti] [Inserted vide Orissa Act No. 24 of 1961.] [* * *] [Omitted vide Orissa Act No. 1 of 1968.] Act, 1959.