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Union of India - Section

Section 2nd in Dangerous Goods (Arrival, Receipt, Transport, Handling and Storage), in Jawaharlal Nehru Port Regulations, 2007

2nd. Floor, New Fire Station Building,

Jawaharlal Nehru Port Trust,Sheva, Navi MumbaiSub: Application for discharging and/or loading of dangerous goodsRef.: Name of the ship.................... and Voyage No.................... and due date..............Sir,