Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 185 in The Bihar Motor Vehicles Rules, 1992 185. Restriction on length of train or vehicle and trailers. - The sum-total of the length of any vehicle and it's attached trailer or trailers shall not exceed 18 meters.
