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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(2) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

(2)Where any institution opens a new or higher course of study or training (including a postgraduate course of study or training), except with the prior permission of the Government, no qualification granted to any student of such study or training shall not be a recognised qualification for the purpose of this Act.