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[Cites 0, Cited by 0] [Section 12(14)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(14)(c) in The Merchant Shipping (Maritime Labour) Rules, 2016

(c)the essential needs of the seafarer including such items, namely, adequate food, clothing where necessary, accommodation, drinking water, essential fuel for survival on board the ship, necessary medical care and any other reasonable costs or charges from the act or omission constituting the abandonment until the seafarer's arrival at home.