Section 33(2)(b) in The U.P. Land Revenue Act, 1901

[Cites 0, Cited by 2] [Section 33(2)] [Section 33] [Entire Act]

State of Uttar Pradesh - Subsection

Section 33(2)(b) in The U.P. Land Revenue Act, 1901

(b)other changes that may take place in respect of any land ; and shall also correct all errors and omissions in accordance with the provisions of Section 39 :

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State of Uttar Pradesh - Subsection

Section 33(2)(b) in The U.P. Land Revenue Act, 1901