Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 132(6)] [Section 132] [Entire Act] State of Madhya Pradesh - Subsection Section 132(6)(g) in The M.P. Municipal Corporation Act, 1956 (g)market dues on persons exposing goods for sale in any market or in any place belonging to or under the control of the Government or of the Corporation;