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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 5(2) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(2)The tenure of the Non-Official members of the Board shall hold office during the pleasure of the State Government and shall come to an end as soon as he ceases to hold the office by virtue of which he was nominated.