Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14A] [Entire Act] State of Punjab - Subsection Section 14A(2) in The Punjab Motor Vehicles Taxation Act, 1924 (2)The court shall not take any cognizance except upon a complaint made by the Licensing Officer in this behalf.
