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State of Gujarat - Section

Section 40 in The Gujarat Infrastructure Development Act, 1999

40. Repeal and savings.

(1)The Gujarat Infrastructure Development Ordinance, 1999 (Gujarat, Ordinance 1 of 1999.) is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under this Act.