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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(1)(b) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(b)for the same reason, withdraw any degree, diploma and other academic distinctions conferred on, or granted to, that person by the University.