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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Puducherry - Subsection

Section 16(4) in Puducherry School Education Act, 1987

(4)Any transaction made in contravention of the provisions of sub-section (2), or, as the case may be, decision of the Government, shall be void.CHAPTER - V Terms and Conditions of Service of Teachers and Other Persons Employed in Private Schools