Smt. M. (O) Pishak Devi & Ors vs State Of Manipur & Ors on 27 January, 2023

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Manipur High Court

Smt. M. (O) Pishak Devi & Ors vs State Of Manipur & Ors on 27 January, 2023

Bench: Ahanthem Bimol Singh

                                                                                         IN. 4
SHOUGRA Digitally signed by
KPAM     SHOUGRAKPAM
         DEVANANDA SINGH
DEVANAN Date:  2023.01.27
         13:59:58 +05'30'             IN THE HIGH COURT OF MANIPUR
DA SINGH
                                                   AT IMPHAL

              WP(C) No. 74 of 2023
              Smt. M. (O) Pishak Devi & ors.                             ... Petitioners
                    Vs.
              State of Manipur & ors.                                    ... Respondents

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 27-01-2023 Heard Mr. Abdul Baqee Khan, learned counsel appearing for the petitioners.

Issue notice, returnable within four weeks. Mr. H. Samarjit, learned GA entered appearance and accepts notice on behalf of respondent Nos. 1, 3 and 4, hence no formal notice is called for in respect of the said respondents.

The counsel for the petitioner submitted that he will furnish a copy of the petition to Mr. S. Suresh, learned counsel appearing for the respondent No. 2.

In view of the above, no formal notice is called for. List this case again on 28-02-2023.

JUDGE Devananda

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Manipur High Court