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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(1)(c) in The Calcutta Metropolitan Development Authority Act, 1972

(c)[ the Secretary to the Government of West Bengal Public Works] [Clause (c) substituted by W.B. Act 24 of 1977.] (Metropolitan Development) Department, ex-officio;