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[Cites 0, Cited by 0] [Section 124(2)] [Section 124] [Entire Act]

State of Karnataka - Subsection

Section 124(2)(s) in The Karnataka Prohibition Act, 1961

(s)prescribing the powers, functions and duties of Prohibition Officers, Committees and Medical Boards and the fees and allowances payable to the members of the Committees and Medical Boards;