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[Cites 0, Cited by 1] [Section 101(2)] [Section 101] [Entire Act]

State of Rajasthan - Subsection

Section 101(2)(c) in Rajasthan Panchayati Raj Act, 1994

(c)that, in a case falling under Clause (c) of that sub-section the existing Panchayats shall stand dissolved and new Panchayats shall be constituted -