Supreme Court - Daily Orders
Rt Rev Dr H A Martin, Bishop vs Tamil Evangelical Lutheran Church, Rep ... on 21 April, 2017
Bench: J. Chelameswar, S. Abdul Nazeer
REVISED
ITEM NO.601 COURT NO.3 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
8533/2017
(Arising out of impugned final judgment and order dated 07/12/2016
in LPA No. 3/2015 passed by the High Court Of Madras)
RT REV DR H A MARTIN, BISHOP Petitioner(s)
VERSUS
TAMIL EVANGELICAL LUTHERAN CHURCH,
REP BY ITS SECRETARY AND ORS Respondent(s)
(with appln. (s) for c/delay in filing SLP and interim relief)
Date : 21/04/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Rajiv Dutta, Sr. Adv.
Mr. Kumar Dushyant Singh,Adv.
Mr. Mukul Lather, Adv.
Mr. Vairawan A.S., Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(DEEPAK MANSUKHANI) (SUMAN JAIN)
AR-cum-PS Court Master
Signature Not Verified
Digitally signed by
DEEPAK MANSUKHANI
Date: 2017.05.30
16:21:07 IST
Reason:
ITEM NO.601 COURT NO.3 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s). 8533/2017 (Arising out of impugned final judgment and order dated 07/12/2016 in LPA No. 3/2015 passed by the High Court Of Madras) RT REV DR H A MARTIN, BISHOP Petitioner(s) VERSUS TAMIL EVANGELICAL LUTHERAN CHURCH, REP BY ITS SECRETARY AND ORS Respondent(s) (with appln. (s) for c/delay in filing SLP and interim relief) Date : 21/04/2017 This petition was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR HON'BLE MR. JUSTICE A.K. SIKRI For Petitioner(s) Mr. Rajiv Dutta, Sr. Adv.
Mr. Kumar Dushyant Singh,Adv. Mr. Mukul Lather, Adv.
Mr. Vairawan A.S., Adv.
For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Delay condoned.
Issue notice.
(DEEPAK MANSUKHANI) (SUMAN JAIN)
AR-cum-PS Court Master