Supreme Court - Daily Orders
Commr.Of Cen.Exc.& S.T. vs M/S Abb Limited on 15 November, 2016
Bench: Madan B. Lokur, Adarsh Kumar Goel
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ITEM NO.52 COURT NO.7 SECTION IIIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.25857/2011
(Arising out of impugned final judgment and order dated 23/03/2011
in CEA No. 121/2009 passed by the High Court of Karnataka at
Bangalore)
COMMR.OF CEN.EXC.& S.T. Petitioner(s)
VERSUS
M/S ABB LIMITED Respondent(s)
(with appln. (s) for permission to urge additional facts and
grounds and interim relief and office report)
WITH
C.A. No. 10300/2011
SLP(C) No. 12274/2011
(With Interim Relief)
SLP(C) No. 26826/2011
(With Interim Relief and Office Report)
SLP(C) No. 26992/2011
(With Interim Relief and Office Report)
SLP(C) No. 27244/2011
(With Interim Relief and Office Report)
SLP(C) No. 27543/2011
(With Interim Relief and Office Report)
SLP(C) No. 33945/2011
(With Office Report)
SLP(C) No. 1768/2012
(With Office Report)
SLP(C) No. 6628/2012
(With Office Report)
Signature Not Verified
SLP(C) No. 1261/2013
Digitally signed by
SANJAY KUMAR
Date: 2016.11.16
(With Interim Relief and Office Report)
11:55:19 IST
Reason:
SLP(C) No. 4127-4134/2013
(With appln.(s) for permission to file additional documents and
Office Report)
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SLP(C) No. 15922/2013
(With Interim Relief and Office Report)
SLP(C) No. 19850/2013
(With Interim Relief and Office Report)
SLP(C) No. 39230/2013
(With Office Report)
SLP(C) No. 19947/2014
(With Interim Relief and Office Report)
SLP(C) No. 19992/2014
(With Interim Relief and Office Report)
SLP(C) No. 31236/2014
(With appln.(s) for c/delay in filing SLP and Interim Relief)
SLP(C) No. 31237/2014
(With appln.(s) for c/delay in filing SLP and Interim Relief)
SLP(C) No. 31238/2014
(With appln.(s) for c/delay in filing SLP and Interim Relief)
SLP(C) No. 27194/2014
(With Office Report)
SLP(C) No. 31235/2014
(With appln.(s) for c/delay in filing SLP and Interim Relief)
SLP(C) No. 34316/2014
SLP(C) No. 36195/2014
(With appln.(s) for exemption from filing c/c of the impugned
judgment and Interim Relief)
SLP(C) No. 36750/2014
(With Interim Relief)
SLP(C) No. 36746/2014
(With Interim Relief)
SLP(C) No. 700/2015
(With Interim Relief)
SLP(C) No. 3294/2015
(With Interim Relief)
SLP(C) No. 3844/2015
(With Interim Relief)
SLP(C) No. 25436-25437/2015
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SLP(C) No. 10896/2016
(With Interim Relief)
SLP(C) No. 13009/2016
(With Interim Relief and Office Report)
SLP(C) No. 16245/2016
(With Interim Relief and Office Report)
SLP(C) No. 16817/2016
(With Interim Relief and Office Report)
SLP(C) No. 16244/2016
(With Interim Relief and Office Report)
Date : 15/11/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. K. Radhakrishnan, Sr. Adv.
Mr. Arijit Prasad, Adv.
Mr. Zoheb Hossain, Adv.
Ms. Sunita Rani Singh, Adv.
Ms. Nisha Bagchi, Adv.
Mr. B. Krishna Prasad, AOR
Mr. Rameshwar Prasad Goyal, AOR
Mr. Arup Banerjee, AOR
Mr. R.K. Dey, Adv.
For Respondent(s) Mr. S.K. Bagaria, Sr. Adv.
Mr. M. P. Devanath, AOR
Mr. Yogendra Aldak, Adv.
Ms. L. Charnaya, Adv.
Mr. Anandh K., Adv.
Mr. Aditya Bhattacharya, Adv.
Mr. Victor Das, Adv.
Mr. Ajay Bhargava, Adv.
Ms. Vanita Bhargava, Adv.
Mr. Jeevan B. Panda, Adv.
for M/s. Khaitan & Co.
Mr. S.Sukumaran, Adv.
Mr. M.P. Devnath, Adv.
Mr. Anand Sukumar, Adv.
Mr. Bhupesh Kumar Pathak, Adv.
Ms. Meera Mathur, AOR
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Mr. Sumit Goel, Adv.
Mr. Tanus Agarwal, Adv.
Ms. Nandita Bajpai, Adv.
for M/s. Parekh & Co., AOR
Ms. Kiran Suri, Sr. Adv.
Mr. S.J. Amith, Adv.
Mr. Gautam Kumar, Adv.
Dr. (Mrs.) Vipin Gupta, AOR
Mr. Praveen Kumar, AOR
Mr. Garvesh Kabra, AOR
Ms. Pooja Kabra, Adv.
Mr. Amit Singh, Adv.
Mr. Mohan Parasaran, Sr. Adv.
Mr. Nikhil Swami, Adv.
Ms. Divya Swami, Adv.
Ms. V.E. Gayathri, Adv.
Mrs. Prabha Swami, AOR
Mr. Balaji Srinivasan, AOR
Mr. Alok Yadav, Adv.
Mr. Som Nath Shukla, Adv.
Mr. Udit Jain, Adv.
Mr. Harish Pandey, AOR
Mr. Praveen Kumar, Adv.
Mr. Ranjit B. Raut, Adv.
Ms. Bina Gupta, AOR
Mr. Abhay A. Jena, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Appeal admitted. (SANJAY KUMAR-I) (JASWINDER KAUR) AR-CUM-PS COURT MASTER