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Calcutta High Court

Anil Kumar Basu vs Sunil Kumar Basu on 20 January, 2011

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

                             GA No. 2014 of 2005
                             CS No. 225 of 2004

                       IN THE HIGH COURT AT CALCUTTA
                   Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE


                               ANIL KUMAR BASU

                                    Versus

                              SUNIL KUMAR BASU


       BEFORE:
       The Hon'ble JUSTICE SANJIB BANERJEE

Date : January 20, 2011.

The Court : None appears in support of the application even at the second call. The matter had appeared in the warning list earlier this month. G.A.No.2014 of 2005 is dismissed for default. Interim order, if any, stands vacated. There will be no order as to costs.

(SANJIB BANERJEE, J.) A/s.