Calcutta High Court
Anil Kumar Basu vs Sunil Kumar Basu on 20 January, 2011
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
GA No. 2014 of 2005
CS No. 225 of 2004
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
ANIL KUMAR BASU
Versus
SUNIL KUMAR BASU
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : January 20, 2011.
The Court : None appears in support of the application even at the second call. The matter had appeared in the warning list earlier this month. G.A.No.2014 of 2005 is dismissed for default. Interim order, if any, stands vacated. There will be no order as to costs.
(SANJIB BANERJEE, J.) A/s.