Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 234(1)] [Section 234] [Entire Act] State of Kerala - Subsection Section 234(1)(a) in Kerala Panchayat Raj Act, 1994 (a)prohibiting or regulating the grant or renewal of licences under section 232 and the period for which such licences shall be valid;