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Union Of India vs E Sreeramulu on 12 November, 2018

Bench: R. Banumathi, Indira Banerjee

     ITEM NO.18                                 COURT NO.9                    SECTION XII-A

                                    S U P R E M E C O U R T O F          I N D I A
                                            RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 34193/2018

     (Arising out of impugned final judgment and order dated 08-08-2017
     in WPC No. 26502/2017 passed by the High Court Of Judicature At
     Hyderabad For The State Of Telangana And The State Of Andhra
     Pradesh)

     UNION OF INDIA & ORS.                                                     Petitioner(s)

                                                       VERSUS

     E SREERAMULU                                                              Respondent(s)

     (FOR ADMISSION and Interim Relief and
     IA No.142655/2018-CONDONATION OF DELAY IN FILING and
     IA No.142663/2018-EXEMP.FROM FILING C/C OF THE IMPUGNED JUDGMENT)

     Date : 12-11-2018 This petition was called on for hearing today.

     CORAM :
                               HON'BLE MRS. JUSTICE R. BANUMATHI
                               HON'BLE MS. JUSTICE INDIRA BANERJEE

     For Petitioner(s)                   Mr.   Vikramjit Banerjee,ASG
                                         Mr.   Nachiketa Joshi,Adv.
                                         Ms.   Arunima Dwivedi,Adv.
                                         Mr.   Santosh Kumar,Adv.
                                         Mr.   Gurmeet Singh Makker, AOR

     For Respondent(s)                   Mr. Ankolekar Gurudatta, AOR

                         UPON hearing the counsel the Court made the following
                                              O R D E R

Heard.

Delay condoned.

Issue notice.

Mr. Ankolekar Gurudatta, Advocate, who is in caveat, accepts notice on behalf of the sole respondent.

The petitioners-U.O.I. is permitted to file additional documents before the next date of listing.

(MAHABIR SINGH) (PARVEEN KUMARI PASRICHA) COURT MASTER BRANCH OFFICER